Abdul Rashid Vs Block Development Officer
Bench: Single Bench
Acts Referenced
Judgement Snapshot
Case Number
Civil Revision No. 38 Of 2000
Hon'ble Bench
S.N.Jha, C.J
Advocates
K.M.Bhatti, A.A.Hamal, Advocates appearing for the Parties
Acts Referred
- Jammu and Kashmir Civil Procedure Code, 1977 - Section 151
- Payment of Wages Act, 1936 - Section 15, 17(2)
Judgement Text
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