Balram Vs Union of India & Others

Jammu & Kashmir High Court 1 Jan 2005 Service Writ Petition (SWP) No. 1106 Of 2003 (2005) 01 J&K CK 0015
Bench: Single Bench
Acts Referenced

Judgement Snapshot

Case Number

Service Writ Petition (SWP) No. 1106 Of 2003

Hon'ble Bench

Permod Kohli, J

Advocates

Surinder Kour, Neeru Goswami, Advocates appearing for the Parties

Acts Referred
  • Pension Regulations for Army, 1961 - Regulation 173

Judgement Text

Translate:
Madhya Pradesh High Court
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Case Metadata
  • Citation: (2005) KashLJ 414
  • Ck Citation: (2005) 01 J&K CK 0015
  • Coram: Permod Kohli, J
  • Bench: Single Bench
  • Advocates: Surinder Kour, Neeru Goswami, Advocates appearing for the Parties
Referenced Acts & Sections
  • Pension Regulations for Army, 1961 - Regulation 173
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