Swarn Lal Vs State

Jammu & Kashmir High Court 4 Feb 1988 Criminal First Appeal No. 33 of 1984 (1988) 02 J&K CK 0007
Bench: Division Bench
Acts Referenced

Judgement Snapshot

Case Number

Criminal First Appeal No. 33 of 1984

Hon'ble Bench

M.A.Shah, J and M.L.Bhat, J

Advocates

T.S.Thakur, Hafiz-ul-Rehman, Advocates appearing for the Parties

Acts Referred
  • Ranbir Penal Code, 1989 - Section 148, 149, 302, 304(2), 307

Judgement Text

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Case Metadata
  • Citation: (1989) JKLR 19 : (1988) KashLJ 185
  • Ck Citation: (1988) 02 J&K CK 0007
  • Coram: M.A.Shah, J and M.L.Bhat, J
  • Bench: Division Bench
  • Advocates: T.S.Thakur, Hafiz-ul-Rehman, Advocates appearing for the Parties
Referenced Acts & Sections
  • Ranbir Penal Code, 1989 - Section 148, 149, 302, 304(2), 307
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