Mohd.Yousuf Mohd.Maqbool Vs Bakshi Anwar Aftab and Ors.

Jammu & Kashmir High Court 1 Dec 1987 Letters Patent Appeal (Civil) No. 21 of 1987 (1987) 12 J&K CK 0007
Bench: Division Bench
Acts Referenced

Judgement Snapshot

Case Number

Letters Patent Appeal (Civil) No. 21 of 1987

Hon'ble Bench

K.K.Gupta, J and M.A.Shah, J

Advocates

Z.A.Shah, R.Mahapatra, R.A.Jan, Puneet Gupta, P.S.Shroff, H.L.Bhagotra, A.K.Sen, Advocates appearing for the Parties

Acts Referred
  • Jammu and Kashmir Civil Procedure Code, 1977 - Order 40 Rule 1
  • Jammu and Kashmir Houses and Shops Rent Control Act, 1966 - Section 1(3)

Judgement Text

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Case Metadata
  • Citation: (1988) KashLJ 1
  • Ck Citation: (1987) 12 J&K CK 0007
  • Coram: K.K.Gupta, J and M.A.Shah, J
  • Bench: Division Bench
  • Advocates: Z.A.Shah, R.Mahapatra, R.A.Jan, Puneet Gupta, P.S.Shroff, H.L.Bhagotra, A.K.Sen, Advocates appearing for the Parties
Referenced Acts & Sections
  • Jammu and Kashmir Civil Procedure Code, 1977 - Order 40 Rule 1
  • Jammu and Kashmir Houses and Shops Rent Control Act, 1966 - Section 1(3)
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