Gopal Singh, Mehar Singh, Tirath Singh Vs Financial Commissioner, J&K Custodian Evacuees Property, Jammu

Jammu & Kashmir High Court 1 Jan 2000 Others Writ Petition (OWP) No. 61 Of 1997 (2000) 01 J&K CK 0010
Bench: Single Bench
Acts Referenced

Judgement Snapshot

Case Number

Others Writ Petition (OWP) No. 61 Of 1997

Hon'ble Bench

O.P.Sharma, J

Advocates

J.S.Kotwal, A.Kapoor, Advocates appearing for the Parties

Acts Referred
  • Jammu and Kashmir Evacuees (Administration of Property) Act, 2006 - Section 6

Judgement Text

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Case Metadata
  • Citation: (2000) KashLJ 608 : (2001) SriLJ 79
  • Ck Citation: (2000) 01 J&K CK 0010
  • Coram: O.P.Sharma, J
  • Bench: Single Bench
  • Advocates: J.S.Kotwal, A.Kapoor, Advocates appearing for the Parties
Referenced Acts & Sections
  • Jammu and Kashmir Evacuees (Administration of Property) Act, 2006 - Section 6
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