Gh.Mohd.Ganai Vs State of J&K and Others

Jammu & Kashmir High Court 1 Jan 2000 Service Writ Petition (SWP) No. 1388 Of 1998 (2000) 01 J&K CK 0014
Bench: Single Bench
Acts Referenced

Judgement Snapshot

Case Number

Service Writ Petition (SWP) No. 1388 Of 1998

Hon'ble Bench

Syed Bashir-Ud-Din, J

Advocates

S.A.Qadri, M.I.Qadiri, Advocates appearing for the Parties

Acts Referred
  • Constitution of India, 1950 - Article 226

Judgement Text

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Case Metadata
  • Citation: (2000) KashLJ 641
  • Ck Citation: (2000) 01 J&K CK 0014
  • Coram: Syed Bashir-Ud-Din, J
  • Bench: Single Bench
  • Advocates: S.A.Qadri, M.I.Qadiri, Advocates appearing for the Parties
Referenced Acts & Sections
  • Constitution of India, 1950 - Article 226
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