Harnam Kour and Others Vs State of J&K and Others

Jammu & Kashmir High Court 1 Jan 2000 (2000) 01 J&K CK 0015
Bench: Single Bench
Acts Referenced

Judgement Snapshot

Hon'ble Bench

T.S.Doabia, J

Advocates

R.Kapoor, R.K.Gupta, A.Kapoor, Advocates appearing for the Parties

Acts Referred
  • Jammu and Kashmir Public Premises (Eviction of Unauthorised Occupants) Act, 1988 - Section 4, 5, 5A, 5B

Judgement Text

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Case Metadata
  • Citation: (2000) KashLJ 647
  • Ck Citation: (2000) 01 J&K CK 0015
  • Coram: T.S.Doabia, J
  • Bench: Single Bench
  • Advocates: R.Kapoor, R.K.Gupta, A.Kapoor, Advocates appearing for the Parties
Referenced Acts & Sections
  • Jammu and Kashmir Public Premises (Eviction of Unauthorised Occupants) Act, 1988 - Section 4, 5, 5A, 5B
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