Balwant Raj Nanda Vs Prem Pal Suri

Jammu & Kashmir High Court 7 Apr 1988 Civil Second Appeal No. 56 of 1984 (1988) 04 J&K CK 0011
Bench: Single Bench
Acts Referenced

Judgement Snapshot

Case Number

Civil Second Appeal No. 56 of 1984

Hon'ble Bench

M.A.Shah, J

Advocates

M.S.Bhat, K.Chopra, Advocates appearing for the Parties

Acts Referred
  • Jammu and Kashmir Houses and Shops Rent Control Act, 1966 - Section 11(1)(b)

Judgement Text

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Case Metadata
  • Citation: (1988) JKLR 1039 : (1988) KashLJ 326 : (1988) SriLJ 361
  • Ck Citation: (1988) 04 J&K CK 0011
  • Coram: M.A.Shah, J
  • Bench: Single Bench
  • Advocates: M.S.Bhat, K.Chopra, Advocates appearing for the Parties
Referenced Acts & Sections
  • Jammu and Kashmir Houses and Shops Rent Control Act, 1966 - Section 11(1)(b)
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