Gh.Mohammad Lone Vs State of J&K and Others
Bench: Single Bench
Acts Referenced
Judgement Snapshot
Case Number
Service Writ Petition (SWP) No. 260/1995
Hon'ble Bench
Syed Bashir-Ud-Din, J
Advocates
M.I.Qadiri, M.A.Wani, Advocates appearing for the Parties
Acts Referred
- Constitution of Jammu and Kashmir, 1956 - Section 126
Judgement Text
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