Shankar Vs State of J&K and Others

Jammu & Kashmir High Court 1 Jan 2000 Others Writ Petition (OWP) No. 21/93 (2000) 01 J&K CK 0019
Bench: Single Bench
Acts Referenced

Judgement Snapshot

Case Number

Others Writ Petition (OWP) No. 21/93

Hon'ble Bench

O.P.Sharma, J

Advocates

K.L.Bhat, C.M.Gupta, Advocates appearing for the Parties

Acts Referred
  • Jammu and Kashmir Agrarian Reforms Act, 1976 - Section 4

Judgement Text

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Madhya Pradesh High Court
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Case Metadata
  • Citation: (2000) KashLJ 635
  • Ck Citation: (2000) 01 J&K CK 0019
  • Coram: O.P.Sharma, J
  • Bench: Single Bench
  • Advocates: K.L.Bhat, C.M.Gupta, Advocates appearing for the Parties
Referenced Acts & Sections
  • Jammu and Kashmir Agrarian Reforms Act, 1976 - Section 4
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