Satya Devi and others Vs State of J&K and Others

Jammu & Kashmir High Court 1 Jan 2000 LPA (W) No. 32/1991 (2000) 01 J&K CK 0021
Bench: Division Bench
Acts Referenced

Judgement Snapshot

Case Number

LPA (W) No. 32/1991

Hon'ble Bench

Arun Kumar Goel, J and T.S.Doabia, J

Advocates

S.S.Lehar, O.P.Thakur, D.S.Thakur, Advocates appearing for the Parties

Acts Referred
  • Jammu and Kashmir Agrarian Reforms Act, 1976 - Section 21, 21(2)

Judgement Text

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Case Metadata
  • Citation: (2000) KashLJ 542 : (2000) SriLJ 245 : (2000) 1 SriLJ 245
  • Ck Citation: (2000) 01 J&K CK 0021
  • Coram: Arun Kumar Goel, J and T.S.Doabia, J
  • Bench: Division Bench
  • Advocates: S.S.Lehar, O.P.Thakur, D.S.Thakur, Advocates appearing for the Parties
Referenced Acts & Sections
  • Jammu and Kashmir Agrarian Reforms Act, 1976 - Section 21, 21(2)
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