University of Jammu Vs Jyotika Bhasin

Jammu & Kashmir High Court 1 Jan 2000 LPA (W) No. 268/95 (2000) 01 J&K CK 0022
Bench: Division Bench
Acts Referenced

Judgement Snapshot

Case Number

LPA (W) No. 268/95

Hon'ble Bench

Arun Kumar Goel, J and T.S.Doabia, J

Advocates

D.S.Thakur, A.V.Gupta, Advocates appearing for the Parties

Acts Referred
  • Jammu and Kashmir University Calendar - Section 10, 36, 41

Judgement Text

Translate:
Madhya Pradesh High Court
Rajesh Shivhare Vs State Of Madhya Pradesh And Others
22 Jan 2026
Madhya Pradesh High Court
Dharmendra Kansana Vs State Of Madhya Pradesh
22 Jan 2026
From The Blog
Madras High Court to Hear School’s Plea Against State Objection to RSS Camp on Campus
Feb
07
2026

Court News

Madras High Court to Hear School’s Plea Against State Objection to RSS Camp on Campus
Read More
Delhi High Court Quashes Ban on Medical Students’ Inter-College Migration, Calls Rule Arbitrary
Feb
07
2026

Court News

Delhi High Court Quashes Ban on Medical Students’ Inter-College Migration, Calls Rule Arbitrary
Read More
Quick Actions
Download PDF Open PDF in New Tab
Case Metadata
  • Citation: (2000) KashLJ 428
  • Ck Citation: (2000) 01 J&K CK 0022
  • Coram: Arun Kumar Goel, J and T.S.Doabia, J
  • Bench: Division Bench
  • Advocates: D.S.Thakur, A.V.Gupta, Advocates appearing for the Parties
Referenced Acts & Sections
  • Jammu and Kashmir University Calendar - Section 10, 36, 41
Stay Updated

Subscribe for weekly highlights on judgements, legal insights, and workflow tips.