Union of India and Anr. Vs B.D.Sharma

Jammu & Kashmir High Court 9 Jun 1988 Civil Revision Petition No. 13 of 1987 (1988) 06 J&K CK 0015
Bench: Single Bench
Acts Referenced

Judgement Snapshot

Case Number

Civil Revision Petition No. 13 of 1987

Hon'ble Bench

M.A.Shah, J

Advocates

O.K.Khajuria, J.P.Singh, Advocates appearing for the Parties

Acts Referred
  • Jammu and Kashmir Civil Procedure Code, 1977 - Order 8 Rule 8

Judgement Text

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Case Metadata
  • Citation: (1989) JKLR 709 : (1989) KashLJ 59 : (1988) SriLJ 551
  • Ck Citation: (1988) 06 J&K CK 0015
  • Coram: M.A.Shah, J
  • Bench: Single Bench
  • Advocates: O.K.Khajuria, J.P.Singh, Advocates appearing for the Parties
Referenced Acts & Sections
  • Jammu and Kashmir Civil Procedure Code, 1977 - Order 8 Rule 8
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