Narrinder Kumar Vs Kundan Lal Gupta.

Jammu & Kashmir High Court 25 Jan 1989 Civil Revision No. 86 of 1987 (1989) 01 J&K CK 0004
Bench: Single Bench
Acts Referenced

Judgement Snapshot

Case Number

Civil Revision No. 86 of 1987

Hon'ble Bench

M.A.Shah, J

Advocates

S.S.Nanda, D.P.Gupta, Advocates appearing for the Parties

Acts Referred
  • Jammu and Kashmir Civil Procedure Code, 1977 - Order 37 Rule 3(5)

Judgement Text

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Case Metadata
  • Citation: (1989) JKLR 278 : (1989) KashLJ 200 : (1989) SriLJ 223
  • Ck Citation: (1989) 01 J&K CK 0004
  • Coram: M.A.Shah, J
  • Bench: Single Bench
  • Advocates: S.S.Nanda, D.P.Gupta, Advocates appearing for the Parties
Referenced Acts & Sections
  • Jammu and Kashmir Civil Procedure Code, 1977 - Order 37 Rule 3(5)
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