Ghulam Rasool Vs Javed Rasool and Another

Jammu & Kashmir High Court 16 Sep 1982 Revision Petition No. 84-A of 1981 (1982) 09 J&K CK 0014
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Revision Petition No. 84-A of 1981

Hon'ble Bench

Iqbal Kishen Kotwal, J

Advocates

A. Qayoom, for the Appellant; K.N. Bhat, for the Respondent

Final Decision

Dismissed

Acts Referred
  • Civil Procedure Code, 1908 (CPC) - Order 47 Rule 1, Order 9 Rule 13
  • Jammu and Kashmir Succession Certificate Act, 1977 - Section 19

Judgement Text

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Case Metadata
  • Citation: AIR 1983 J&K 8
  • Ck Citation: (1982) 09 J&K CK 0014
  • Coram: Iqbal Kishen Kotwal, J
  • Bench: Single Bench
  • Advocates: A. Qayoom, for the Appellant; K.N. Bhat, for the Respondent
  • Result: Dismissed
Referenced Acts & Sections
  • Civil Procedure Code, 1908 (CPC) - Order 47 Rule 1, Order 9 Rule 13
  • Jammu and Kashmir Succession Certificate Act, 1977 - Section 19
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