Sham Lal Vs State and Others
Bench: Full Bench
Acts Referenced
Judgement Snapshot
Hon'ble Bench
S. Murtaza Ali, C.J; Jaswant Singh, J; Janki Nath Bhat, J
Acts Referred
- Constitution of India, 1950 - Article 22, 246, 370
- Limitation Act, 1963 - Section 5
Judgement Text
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