Bashir Ahmad Zargar Vs The State

Jammu & Kashmir High Court 9 Sep 1976 (1976) 09 J&K CK 0006
Bench: Single Bench
Acts Referenced

Judgement Snapshot

Hon'ble Bench

Mian Jalaluddin, J

Acts Referred
  • Criminal Procedure Code, 1973 (CrPC) - Section 342

Judgement Text

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Case Metadata
  • Citation: (1977) CriLJ 919
  • Ck Citation: (1976) 09 J&K CK 0006
  • Coram: Mian Jalaluddin, J
  • Bench: Single Bench
Referenced Acts & Sections
  • Criminal Procedure Code, 1973 (CrPC) - Section 342
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