Hakim Akbar Ali and Others Vs Haji Abdul Wahab and Others

Jammu & Kashmir High Court 25 May 1976 Civil Revision No. 93 of 1974 (1976) 05 J&K CK 0011
Bench: Single Bench
Acts Referenced

Judgement Snapshot

Case Number

Civil Revision No. 93 of 1974

Hon'ble Bench

Mian Jalal-Ud-Din, J

Advocates

M.M. Shahdad, for the Appellant; S.L. Kanna, for the Respondent

Acts Referred
  • Civil Procedure Code, 1908 (CPC) - Section 148, 149, 151

Judgement Text

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Case Metadata
  • Citation: AIR 1977 J&K 36
  • Ck Citation: (1976) 05 J&K CK 0011
  • Coram: Mian Jalal-Ud-Din, J
  • Bench: Single Bench
  • Advocates: M.M. Shahdad, for the Appellant; S.L. Kanna, for the Respondent
Referenced Acts & Sections
  • Civil Procedure Code, 1908 (CPC) - Section 148, 149, 151
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