Qadir Dar Vs Ahmad Dar

Jammu & Kashmir High Court 26 Jun 1995 Criminal Ref. No. 14 of 1987 (1996) CriLJ 130
Bench: Single Bench
Acts Referenced

Judgement Snapshot

Case Number

Criminal Ref. No. 14 of 1987

Hon'ble Bench

A.Q. Parray, J

Acts Referred

Jammu and Kashmir Criminal Procedure Code, 1989 — Section 107, 109, 112, 114, 117

Judgement Text

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Case Metadata
  • Citation: (1996) CriLJ 130
  • Coram: A.Q. Parray, J
  • Bench: Single Bench
Referenced Acts & Sections

Jammu and Kashmir Criminal Procedure Code, 1989 — Section 107, 109, 112, 114, 117

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