Khalid Hamid Sohail Vs State of Jammu & Kashmir and Others

Jammu & Kashmir High Court 11 Aug 2010 Service Writ Petition (SWP) No. 519 of 2002 (2010) 3 JKJ 646
Bench: Single Bench
Result Published

Judgement Snapshot

Case Number

Service Writ Petition (SWP) No. 519 of 2002

Hon'ble Bench

Mansoor Ahmad Mir, J

Final Decision

Dismissed

Judgement Text

Translate:
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Case Metadata
  • Citation: (2010) 3 JKJ 646
  • Coram: Mansoor Ahmad Mir, J
  • Bench: Single Bench
  • Result: Dismissed
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