Zareena Bano and Connected Matters Vs State and Others

Jammu & Kashmir High Court (Srinagar Bench) 6 Jun 2008 (2008) 06 J&K CK 0039
Bench: Single Bench
Acts Referenced

Judgement Snapshot

Hon'ble Bench

Bashir A. Kirmani, J

Acts Referred
  • Constitution of India, 1950 - Article 311
  • Jammu and Kashmir Civil Service Regulations, 1956 - Article 226(2)

Judgement Text

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