Millennium Automation and System Ltd. Vs Orbit Computers Works

Jammu & Kashmir High Court 2 Apr 2009 (2009) 04 J&K CK 0076
Bench: Single Bench
Acts Referenced

Judgement Snapshot

Hon'ble Bench

Sunil Hali, J

Acts Referred
  • Criminal Procedure Code, 1973 (CrPC) - Section 561A
  • Ranbir Penal Code, 1989 - Section 211, 34, 385, 403, 418

Judgement Text

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