Nazir Ahmed Kaboo Vs Feroz Iqbal

Jammu & Kashmir High Court (Srinagar Bench) 20 Dec 2007 (2007) 12 J&K CK 0027
Bench: Single Bench
Acts Referenced

Judgement Snapshot

Hon'ble Bench

M. Yaqoob Mir, J

Acts Referred
  • Criminal Procedure Code, 1973 (CrPC) - Section 178
  • Negotiable Instruments Act, 1881 (NI) - Section 138

Judgement Text

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Case Metadata
  • Citation: (2008) 1 JKJ 510
  • Ck Citation: (2007) 12 J&K CK 0027
  • Coram: M. Yaqoob Mir, J
  • Bench: Single Bench
Referenced Acts & Sections
  • Criminal Procedure Code, 1973 (CrPC) - Section 178
  • Negotiable Instruments Act, 1881 (NI) - Section 138
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