Vishwajeet Sood Vs Hotel Sim Sam Project

Jammu & Kashmir High Court 23 Sep 2005 C.M.P. No. 12 of 2003 (2005) 09 J&K CK 0028
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

C.M.P. No. 12 of 2003

Hon'ble Bench

Y.P. Nargotra, J

Advocates

R.K. Gupta, for the Appellant; P.N. Raina, for the Respondent

Final Decision

Dismissed

Acts Referred
  • Jammu and Kashmir Arbitration and Conciliation Act, 1997 - Section 11, 11(2), 11(4), 11(5), 11(6)

Judgement Text

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Case Metadata
  • Citation: AIR 2006 J&K 63
  • Ck Citation: (2005) 09 J&K CK 0028
  • Coram: Y.P. Nargotra, J
  • Bench: Single Bench
  • Advocates: R.K. Gupta, for the Appellant; P.N. Raina, for the Respondent
  • Result: Dismissed
Referenced Acts & Sections
  • Jammu and Kashmir Arbitration and Conciliation Act, 1997 - Section 11, 11(2), 11(4), 11(5), 11(6)
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