Gh. Hassan Shah Vs Saima Hassan and Others

Jammu & Kashmir High Court (Srinagar Bench) 8 Apr 2010 Criminal Rev. No. 17 of 2007 (2010) 04 J&K CK 0070
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Criminal Rev. No. 17 of 2007

Hon'ble Bench

Gh. Hasnain Massodi, J

Final Decision

Dismissed

Acts Referred
  • Criminal Procedure Code, 1973 (CrPC) - Section 488, 488(4)

Judgement Text

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Case Metadata
  • Citation: (2010) 2 JKJ 492
  • Ck Citation: (2010) 04 J&K CK 0070
  • Coram: Gh. Hasnain Massodi, J
  • Bench: Single Bench
  • Result: Dismissed
Referenced Acts & Sections
  • Criminal Procedure Code, 1973 (CrPC) - Section 488, 488(4)
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