Noor Jahan Begum Vs Union of India

Jammu & Kashmir High Court (Srinagar Bench) 2 May 2014 O.W.P. No. 1982 Of 2013 (2014) 05 J&K CK 0022
Bench: Single Bench
Acts Referenced

Judgement Snapshot

Case Number

O.W.P. No. 1982 Of 2013

Hon'ble Bench

Dhiraj Singh Thakur, J

Advocates

Sofi Manzoor, Advocate for the Appellant; S.A. Makroo, ASGI, Advocate for the Respondent

Acts Referred
  • Constitution of India, 1950 - Article 14, 21
  • Passports Act, 1967 - Section 11, 5, 5(2), 6(2), 6(2)(b)

Judgement Text

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Case Metadata
  • Citation: (2014) 3 JKJ 580
  • Ck Citation: (2014) 05 J&K CK 0022
  • Coram: Dhiraj Singh Thakur, J
  • Bench: Single Bench
  • Advocates: Sofi Manzoor, Advocate for the Appellant; S.A. Makroo, ASGI, Advocate for the Respondent
Referenced Acts & Sections
  • Constitution of India, 1950 - Article 14, 21
  • Passports Act, 1967 - Section 11, 5, 5(2), 6(2), 6(2)(b)
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