Mohd. Rashid Shaheen Vs State of Jammu & Kashmir and Others

Jammu & Kashmir High Court 27 Jul 2004 Service Writ Petition (SWP) No. 1551 of 2003 (2004) 07 J&K CK 0019
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Service Writ Petition (SWP) No. 1551 of 2003

Hon'ble Bench

Yash Paul Nargotra, J

Advocates

Sunil Sethi, for the Appellant; B.S. Salathia, AAg and A.H. Qazi, AAG, for the Respondent

Final Decision

Dismissed

Acts Referred
  • Civil Service Regulations - Article 35AA

Judgement Text

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Case Metadata
  • Citation: (2005) 1 JKJ 319
  • Ck Citation: (2004) 07 J&K CK 0019
  • Coram: Yash Paul Nargotra, J
  • Bench: Single Bench
  • Advocates: Sunil Sethi, for the Appellant; B.S. Salathia, AAg and A.H. Qazi, AAG, for the Respondent
  • Result: Dismissed
Referenced Acts & Sections
  • Civil Service Regulations - Article 35AA
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