Md. Ayub Khan, Ifs(Rtd.) Vs The Editor

Tripura High Court 7 Mar 2018 RFA 09 of 2013 (2018) 03 TP CK 0012
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

RFA 09 of 2013

Hon'ble Bench

S. TALAPATRA, J

Advocates

D.R. Choudhury, D,Deb, S. Sarkar, A.K. Bhowmik, S. Chakraborty, R. Datta

Final Decision

Dismissed

Acts Referred
  • Code Of Civil Procedure, 1908 - Section 96
  • Indian Penal Code, 1860 - Section 499, 500

Judgement Text

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Case Metadata
  • Ck Citation: (2018) 03 TP CK 0012
  • Coram: S. TALAPATRA, J
  • Bench: Single Bench
  • Advocates: D.R. Choudhury, D,Deb, S. Sarkar, A.K. Bhowmik, S. Chakraborty, R. Datta
  • Result: Dismissed
Referenced Acts & Sections
  • Code Of Civil Procedure, 1908 - Section 96
  • Indian Penal Code, 1860 - Section 499, 500
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