Sri Sanjib Pal & Others Vs Smt. Supriya Das & Others

Tripura High Court 4 Jun 2018 Criminal Review Petition No. 10 of 2018 (2018) 06 TP CK 0003
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Criminal Review Petition No. 10 of 2018

Hon'ble Bench

S. TALAPATRA, J

Advocates

H.K. Bhowmik, B Chowdhury, S.Sarkar

Final Decision

Disposed of

Acts Referred
  • Protection of Women from Domestic Violence Act, 2005 - Section 2(a), 2(f), 2(q), 12, 18, 19, 20, 21, 22, 23, 28(1), 29, 31
  • Code of Criminal Procedure, 1973 - Section 200

Judgement Text

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Case Metadata
  • Ck Citation: (2018) 06 TP CK 0003
  • Coram: S. TALAPATRA, J
  • Bench: Single Bench
  • Advocates: H.K. Bhowmik, B Chowdhury, S.Sarkar
  • Result: Disposed of
Referenced Acts & Sections
  • Protection of Women from Domestic Violence Act, 2005 - Section 2(a), 2(f), 2(q), 12, 18, 19, 20, 21, 22, 23, 28(1), 29, 31
  • Code of Criminal Procedure, 1973 - Section 200
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