Dilip Debbarma Vs State Of Tripura

Tripura High Court 9 Sep 2020 Criminal Appeal From Jail No. 09 Of 2018 (2020) 09 TP CK 0015
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Criminal Appeal From Jail No. 09 Of 2018

Hon'ble Bench

S. Talapatra, J; S.G. Chattopadhyay, J

Advocates

R. Datta, S. Ghosh

Final Decision

Dismissed

Acts Referred
  • Indian Penal Code, 1860 - Section 361, 366, 366(A), 376, 376(2)(f), 376(2)(1)
  • Code Of Civil Procedure, 1908 - Section 164(5), 293, 313

Judgement Text

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Case Metadata
  • Ck Citation: (2020) 09 TP CK 0015
  • Coram: S. Talapatra, J; S.G. Chattopadhyay, J
  • Bench: Division Bench
  • Advocates: R. Datta, S. Ghosh
  • Result: Dismissed
Referenced Acts & Sections
  • Indian Penal Code, 1860 - Section 361, 366, 366(A), 376, 376(2)(f), 376(2)(1)
  • Code Of Civil Procedure, 1908 - Section 164(5), 293, 313
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