Utpal Majumder Vs Farid Miah And Ors

Tripura High Court 28 Aug 2020 Criminal Appeal No. 52 Of 2018 (2020) 08 TP CK 0004
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Criminal Appeal No. 52 Of 2018

Hon'ble Bench

Arindam Lodh, J

Advocates

S. Lodh, S. Ghosh, A. De

Final Decision

Disposed Of

Acts Referred
  • Negotiable Instruments Act, 1881 - Section 138, 139, 140, 141, 142, 143, 144, 145, 146, 147
  • Code Of Criminal Procedure, 1973 - Section 313
  • Evidence Act, 1872 - Section 67

Judgement Text

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