Amitava Paul And Ors Vs Abhijit Das And Ors
Case No: Motor Accident Claims Appeal No. 28 Of 2019
Date of Decision: July 1, 2020
Hon'ble Judges: Akil Kureshi, CJ
Bench: Single Bench
Advocate: Alik Das, K. C. Bhattacharjee, T. K. Deb, S. Paul, D. C. Saha
Final Decision: Disposed Of