Anjana Sarkar And Ors Vs Managing Director And Ors

Tripura High Court 4 Jun 2020 Regular First Appeal No. 13 Of 2017 (2020) 06 TP CK 0021
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Regular First Appeal No. 13 Of 2017

Hon'ble Bench

Arindam Lodh, J

Advocates

A. De, D. Sarma

Final Decision

Disposed Of

Acts Referred
  • Limitation Act, 1963 - Section 14

Judgement Text

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