Suman Malakar Vs State Of Tripura

Tripura High Court 19 Jun 2020 Criminal Appeal From Jail No. 17 Of 2019 (2020) 06 TP CK 0055
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Criminal Appeal From Jail No. 17 Of 2019

Hon'ble Bench

Akil Kureshi, CJ; Arindam Lodh, J

Advocates

PK Biswas, P. Majumder, S. Ghosh

Final Decision

Allowed

Acts Referred
  • Indian Penal Code, 1860 - Section 109, 375, 376, 376(1), 376(2)(n), 417, 493
  • Code Of Criminal Procedure, 1973 - Section 164(5), 313

Judgement Text

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Case Metadata
  • Ck Citation: (2020) 06 TP CK 0055
  • Coram: Akil Kureshi, CJ; Arindam Lodh, J
  • Bench: Division Bench
  • Advocates: PK Biswas, P. Majumder, S. Ghosh
  • Result: Allowed
Referenced Acts & Sections
  • Indian Penal Code, 1860 - Section 109, 375, 376, 376(1), 376(2)(n), 417, 493
  • Code Of Criminal Procedure, 1973 - Section 164(5), 313
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