New India Assurance Company Limited Vs Priyanka Deb And Ors

Tripura High Court 13 May 2020 Motor Accident Claims Appeal No. 45 Of 2019 (2020) 05 TP CK 0009
Bench: Single Bench
Result Published

Judgement Snapshot

Case Number

Motor Accident Claims Appeal No. 45 Of 2019

Hon'ble Bench

Akil Kureshi, CJ

Advocates

Alik Das, N. Choudhury

Final Decision

Dismissed

Judgement Text

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