Benu Bhusan Das And Ors Vs Tripura Jute Mills And Ors

Tripura High Court 29 May 2020 Writ Petition (C) No. 1172, 1173, 1176, 1178, 1179, 1181 Of 2016 (2020) 05 TP CK 0056
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Writ Petition (C) No. 1172, 1173, 1176, 1178, 1179, 1181 Of 2016

Hon'ble Bench

S. Talapatra, J

Advocates

S. Bhattacharjee, D. Bhattacharjee, B. Majumder

Final Decision

Allowed

Acts Referred
  • Employees Provident Fund And Miscellaneous Provisions Act, 1952 - Section 5, 6, 6(A)
  • Payment Of Gratuity Act, 1972 - Section 2(s), 4(2), 7(3)

Judgement Text

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Case Metadata
  • Ck Citation: (2020) 05 TP CK 0056
  • Coram: S. Talapatra, J
  • Bench: Single Bench
  • Advocates: S. Bhattacharjee, D. Bhattacharjee, B. Majumder
  • Result: Allowed
Referenced Acts & Sections
  • Employees Provident Fund And Miscellaneous Provisions Act, 1952 - Section 5, 6, 6(A)
  • Payment Of Gratuity Act, 1972 - Section 2(s), 4(2), 7(3)
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