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Pritam Bhattacharjee And Ors Vs Shashanka Debnath And Ors

Case No: Regular First Appeal No. 2 Of 2016

Date of Decision: March 4, 2020

Acts Referred: Code Of Civil Procedure, 1908 — Section 95

Hon'ble Judges: S. Talapatra, J; Arindam Lodh, J

Bench: Division Bench

Advocate: DK Biswas, A. Dasgupta

Final Decision: Dismissed

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