Pradip Nath Vs State Of Tripura

Tripura High Court 12 Mar 2020 Criminal Appeal From Jail No. 22 Of 2018
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Criminal Appeal From Jail No. 22 Of 2018

Hon'ble Bench

S. Talapatra, J; S.G. Chattopadhyay, J

Advocates

S. Chakraborty, S. Debnath

Final Decision

Dismissed

Acts Referred

Indian Penal Code, 1860 — Section 34, 302, 324, 326#Code Of Criminal Procedure, 1973 — Section 281, 313

Judgement Text

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