Priya Gopal Sharma And Ors Vs State Of Tripura And Ors

Tripura High Court 18 Dec 2019 Writ Petition (C) No. 1067 Of 2018 (2019) 12 TP CK 0056
Bench: Single Bench
Result Published

Judgement Snapshot

Case Number

Writ Petition (C) No. 1067 Of 2018

Hon'ble Bench

S. Talapatra, J

Advocates

Somik Deb, Anujit Dey, A. K. Bhowmik, M. Debbarma

Final Decision

Allowed

Judgement Text

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Case Metadata
  • Ck Citation: (2019) 12 TP CK 0056
  • Coram: S. Talapatra, J
  • Bench: Single Bench
  • Advocates: Somik Deb, Anujit Dey, A. K. Bhowmik, M. Debbarma
  • Result: Allowed
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