Sudhan Debbarma And Ors Vs Arun Debbarma And Ors

Tripura High Court 19 Nov 2019 Regular Second Appeal No. 07 Of 2019 (2019) 11 TP CK 0010
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Regular Second Appeal No. 07 Of 2019

Hon'ble Bench

S. Talapatra, J

Advocates

A. De, D. K. Biswas, G. K. Nama

Final Decision

Dismissed

Acts Referred
  • Code Of Civil Procedure, 1908 - Section 100, 100(4)
  • Evidence Act, 1872 - Section 64, 65, 65(e), 65(f), 75, 76, 77, 78, 79
  • Tripura Land Revenue And Land Reforms Act, 1960 - Section 49, 95

Judgement Text

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