Parag De Vs State Of Tripura And Ors

Tripura High Court 30 Sep 2019 Writ Petition (C) No. 1086 Of 2017 (2019) 09 TP CK 0067
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Writ Petition (C) No. 1086 Of 2017

Hon'ble Bench

S. Talapatra, J

Advocates

G. K .Nama, A. K. Bhowmik, K. Bhattacharjee

Final Decision

Dismissed

Acts Referred
  • Code Of Civil Procedure, 1908 - Section 141, Order 1 Rule 8, Order 1 Rule 9
  • Constitution Of India, 1950 - Article 14, 226, 309

Judgement Text

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Case Metadata
  • Ck Citation: (2019) 09 TP CK 0067
  • Coram: S. Talapatra, J
  • Bench: Single Bench
  • Advocates: G. K .Nama, A. K. Bhowmik, K. Bhattacharjee
  • Result: Dismissed
Referenced Acts & Sections
  • Code Of Civil Procedure, 1908 - Section 141, Order 1 Rule 8, Order 1 Rule 9
  • Constitution Of India, 1950 - Article 14, 226, 309
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