Sima Das (Deb) Vs State Of Tripura And Ors

Tripura High Court 14 Aug 2019 Writ Petition (C) No. 897 Of 2019 (2019) 08 TP CK 0041
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Writ Petition (C) No. 897 Of 2019

Hon'ble Bench

Sanjay Karol, CJ; S. Talapatra, J

Advocates

Arijit Bhowmik, Kishore Bhattacharjee

Final Decision

Disposed Of

Acts Referred
  • Tripura State Civil Services (Revised Pay) Rules, 2009 - Rule 13(V)

Judgement Text

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Case Metadata
  • Ck Citation: (2019) 08 TP CK 0041
  • Coram: Sanjay Karol, CJ; S. Talapatra, J
  • Bench: Division Bench
  • Advocates: Arijit Bhowmik, Kishore Bhattacharjee
  • Result: Disposed Of
Referenced Acts & Sections
  • Tripura State Civil Services (Revised Pay) Rules, 2009 - Rule 13(V)
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