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Maya Akther Vs Babul Miah

Case No: Bail Application No. 129 Of 2020

Date of Decision: Dec. 18, 2020

Acts Referred: Code Of Criminal Procedure, 1973 — Section 167(2), 173, 439#Narcotic Drugs And Psychotroic Substantes Act, 1985 — Section 21(c), 29, 36A(4)

Hon'ble Judges: S.G. Chattopadhyay, J

Bench: Single Bench

Advocate: S. Lodh, D. Datta, R. Datta

Final Decision: Disposed Of

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Judgement