Happy Begam Vs Rasel Miah And Anr.

Tripura High Court 11 Dec 2020 Criminal Revision Petition No. 3 Of 2020 (2020) 12 TP CK 0019
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Criminal Revision Petition No. 3 Of 2020

Hon'ble Bench

S.G Chattopadhyay, J

Advocates

A. Acharjee, S. Ghosh, A.K. Pal

Final Decision

Disposed Of

Acts Referred
  • Code Of Criminal Procedure, 1973 - Section 125

Judgement Text

Translate:
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Case Metadata
  • Ck Citation: (2020) 12 TP CK 0019
  • Coram: S.G Chattopadhyay, J
  • Bench: Single Bench
  • Advocates: A. Acharjee, S. Ghosh, A.K. Pal
  • Result: Disposed Of
Referenced Acts & Sections
  • Code Of Criminal Procedure, 1973 - Section 125
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