State Of Tripura And Anr. Vs Sandhya Rani Deb (Dey)

Tripura High Court 25 Jul 2019 Land Acquisition Appeal No. 47 Of 2019 (2019) 07 TP CK 0008
Bench: Single Bench
Result Published

Judgement Snapshot

Case Number

Land Acquisition Appeal No. 47 Of 2019

Hon'ble Bench

Sanjay Karol, CJ

Advocates

N. Majumder, Asutosh De

Final Decision

Disposed Of

Judgement Text

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Case Metadata
  • Ck Citation: (2019) 07 TP CK 0008
  • Coram: Sanjay Karol, CJ
  • Bench: Single Bench
  • Advocates: N. Majumder, Asutosh De
  • Result: Disposed Of
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