Ramani Mohan Das Vs State Of Tripura

Tripura High Court 1 Oct 2020 Criminal Appeal No. 18 Of 2019 (2020) 10 TP CK 0028
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Criminal Appeal No. 18 Of 2019

Hon'ble Bench

Arindam Lodh, J

Advocates

Kathakali Roy Barman, S. Ghosh

Final Decision

Disposed Of

Acts Referred
  • Code Of Criminal Procedure, 1973 - Section 164(5), 313, 360, 360(1), 360(10), 374
  • Indian Penal Code, 1860 - Section 341, 354, 354A
  • Protection Of Children From Sexual Offence Act, 2012 - Section 12, 11(i), 11(iv)
  • Probation Of Offenders Act, 1958 - Section 3, 4, 5, 6, 360

Judgement Text

Translate:
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Case Metadata
  • Ck Citation: (2020) 10 TP CK 0028
  • Coram: Arindam Lodh, J
  • Bench: Single Bench
  • Advocates: Kathakali Roy Barman, S. Ghosh
  • Result: Disposed Of
Referenced Acts & Sections
  • Code Of Criminal Procedure, 1973 - Section 164(5), 313, 360, 360(1), 360(10), 374
  • Indian Penal Code, 1860 - Section 341, 354, 354A
  • Protection Of Children From Sexual Offence Act, 2012 - Section 12, 11(i), 11(iv)
  • Probation Of Offenders Act, 1958 - Section 3, 4, 5, 6, 360
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