State Of Tripura And Others Vs Sukanta Bhuiya And Another

Tripura High Court 18 Jan 2021 Writ Appeal No. 236 Of 2019 (2021) 01 TP CK 0042
Bench: Division Bench
Result Published

Judgement Snapshot

Case Number

Writ Appeal No. 236 Of 2019

Hon'ble Bench

Akil Kureshi, CJ; S.G. Chattopadhyay, J

Advocates

Dipankar Sharma, P. Roy Barman, Samarjit Bhattacharjee, Kawsik Nath

Final Decision

Disposed Of

Judgement Text

Translate:
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Case Metadata
  • Ck Citation: (2021) 01 TP CK 0042
  • Coram: Akil Kureshi, CJ; S.G. Chattopadhyay, J
  • Bench: Division Bench
  • Advocates: Dipankar Sharma, P. Roy Barman, Samarjit Bhattacharjee, Kawsik Nath
  • Result: Disposed Of
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