Dr. Puspita Debbarma Vs State Of Tripura And Ors.

Tripura High Court 25 Jan 2021 Writ Appeal No. 76 Of 2020 (2021) 01 TP CK 0072
Bench: Division Bench
Result Published

Judgement Snapshot

Case Number

Writ Appeal No. 76 Of 2020

Hon'ble Bench

Akil Kureshi, CJ; S.G. Chattopadhyay, J

Advocates

P. Roy Barman, Samarjit Bhattacharjee, A. Debbarma, M. Debbarma

Final Decision

Disposed Of

Judgement Text

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Case Metadata
  • Ck Citation: (2021) 01 TP CK 0072
  • Coram: Akil Kureshi, CJ; S.G. Chattopadhyay, J
  • Bench: Division Bench
  • Advocates: P. Roy Barman, Samarjit Bhattacharjee, A. Debbarma, M. Debbarma
  • Result: Disposed Of
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