Mongchajai Mog Alias Mongcha Mog Vs State Of Tripura

Tripura High Court 27 Jan 2021 Criminal Appeal From Jail No. 40 Of 2020 (2021) 01 TP CK 0074
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Criminal Appeal From Jail No. 40 Of 2020

Hon'ble Bench

Akil Kureshi, CJ; Arindam Lodh, J

Advocates

Nepal Majumder, Samrat Ghosh

Final Decision

Disposed Of

Acts Referred
  • Indian Penal Code, 1860 - Section 300, 302, 303, 304
  • Code Of Criminal Procedure, 1973 - Section 313
  • Evidence Act, 1872 - Section 6

Judgement Text

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Case Metadata
  • Ck Citation: (2021) 01 TP CK 0074
  • Coram: Akil Kureshi, CJ; Arindam Lodh, J
  • Bench: Division Bench
  • Advocates: Nepal Majumder, Samrat Ghosh
  • Result: Disposed Of
Referenced Acts & Sections
  • Indian Penal Code, 1860 - Section 300, 302, 303, 304
  • Code Of Criminal Procedure, 1973 - Section 313
  • Evidence Act, 1872 - Section 6
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