Madhusudhan Sharma Vs Tripura University And three Others

Tripura High Court 11 Jan 2021 Writ Petition (C) No. 109 Of 2019 (2021) 01 TP CK 0114
Bench: Single Bench
Result Published

Judgement Snapshot

Case Number

Writ Petition (C) No. 109 Of 2019

Hon'ble Bench

S. Talapatra, J

Advocates

K. Nath, P.K. Pal

Final Decision

Dismissed

Judgement Text

Translate:
Madhya Pradesh High Court
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Case Metadata
  • Ck Citation: (2021) 01 TP CK 0114
  • Coram: S. Talapatra, J
  • Bench: Single Bench
  • Advocates: K. Nath, P.K. Pal
  • Result: Dismissed
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